S. VAIDYANATHAN, V.SIVAGNANAM

23 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• M.Vishnupriya v. Navendiran — Madras High Court (2023-08-07)
• R.Boopalan v. Deepak S.Bilgi — Madras High Court (2023-08-07)
• S.Sathyanarayanan v. Shri.A.R.Rahul Nadh, IAS — Madras High Court (2023-08-07)
• P.Mohan Velayutham v. Venkatesan and another — Madras High Court (2023-06-15)
• Dishad Begum v. Mr. Gagandeep Singh Bedi — Madras High Court (2023-06-15)
• M.Patchayappan v. Muruganandam — Madras High Court (2023-06-05)
• D.Vijaya Raamakrishnaa v. N.Mathiazhagan — Madras High Court (2023-06-05)
• N.Munusamy Mudaliyar v. A.Adisakthi Sivakumari Mannan — Madras High Court (2023-06-05)
• S.Rajkumar v. The Commissioner — Madras High Court (2023-06-02)
• V.RAMANUJAM v. Thiru.Kalyanasundram — Madras High Court (2023-06-02)