LexS. VAIDYANATHAN, T.V.THAMILSELVI
22 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 22 |
Disposal nature
| CLOSED | 14 |
| DISMISSED | 3 |
| DISPOSED OF | 2 |
| ALLOWED | 1 |
| ORDERED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- K.Rajendran v. S.Arulselvan — Madras High Court (2023-11-01)
- Chidambaram Poosali v. N.Kumaran — Madras High Court (2023-09-21)
- J.Thangayee v. Sridhar — Madras High Court (2023-09-04)
- S.Thangayee v. The State of Tamil Nadu — Madras High Court (2023-09-04)
- Dr.A.Kumar v. Dr.M.Elangovan — Madras High Court (2023-08-10)
- R.Jaya v. K.Rajendran — Madras High Court (2023-08-03)
- Mrs.J.Maheshwari v. M.Elangovan — Madras High Court (2023-08-03)
- R.Jaya v. The District Collector — Madras High Court (2023-08-03)
- R.Jaya v. K.Rajendran — Madras High Court (2023-06-21)
- C.Jayapal v. Hiteshkumar S.Makwana IAS — Madras High Court (2023-06-14)