S. VAIDYANATHAN, SUBRAMONIUM PRASAD
38 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 38 |
Disposal nature
| DISPOSED OF | 24 |
| DISMISSED | 9 |
| ALLOWED | 3 |
| ORDERED | 1 |
| GRANTED | 1 |
Recent judgments
- B.Mamitha v. The Additional Secretary — Madras High Court (2019-05-09)
- GIRIJA @ RADHA v. STATE REP.BY — Madras High Court (2019-05-09)
- RAVI @ RAVICHANDRAN v. STATE REP BY — Madras High Court (2019-05-09)
- R.SUSEELA v. P.INDIRA GANDHI — Madras High Court (2019-05-09)
- R.SUSEELA v. P.INDIRA GANDHI — Madras High Court (2019-05-09)
- N.Raju v. The Assistant Director, — Madras High Court (2019-05-09)
- M/s.Venkatesh Cooke and Power Limited v. The District Collector — Madras High Court (2019-05-08)
- C.Shanjai Gandhi v. The Thasildar — Madras High Court (2019-05-08)
- D.Muthu, v. The Assistant Director, — Madras High Court (2019-05-08)
- R.Parthiban v. The District Colelctor — Madras High Court (2019-05-08)
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