S. VAIDYANATHAN, SENTHILKUMAR RAMAMOORTHY
47 recorded High Court judgment(s) · 2022–2023
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| Madras High Court | 47 |
Disposal nature
| CLOSED | 43 |
| DISPOSED OF | 2 |
| WITHDRAWN DISMISSED | 1 |
| ORDERED | 1 |
Recent judgments
- M.Natarajan v. Priya — Madras High Court (2023-12-19)
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- P.Murugesavel v. Tmt Kakarla Usha IAS and 2 others — Madras High Court (2023-11-21)
- R.Thiagarajan v. R.Murugesan — Madras High Court (2023-11-21)
- D.ELISA v. G.CHOCKALINGAM — Madras High Court (2023-11-21)
- D.DEVI v. THE INSPECTOR GENERA OF REGISTRATION — Madras High Court (2023-11-06)
- D.Devi v. Sankar — Madras High Court (2023-11-06)
- R.Raja v. A.R.Rahul Nadh I.A.S — Madras High Court (2023-10-19)
- C.Kannan v. S.DIVYADHARSHINI I.A.S. — Madras High Court (2023-10-19)
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