S. VAIDYANATHAN, SATHYA NARAYANA PRASAD
59 recorded High Court judgment(s) · 2023–2023
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| Madras High Court | 59 |
Disposal nature
| DISPOSED OF | 28 |
| DISMISSED | 15 |
| ORDERED | 8 |
| CLOSED | 6 |
| DISMISSED WITH COST | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
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- THE ASST. PROVIDENT FUND v. EMPLOYEES PROVIDENT FUND — Madras High Court (2023-06-27)
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- THE ASST PROVIDENT FUND v. EMPLOYEES PROVIDENT FUND — Madras High Court (2023-06-27)
- THE ASSISTANT PROVIDENT FUND COMMISSIONER v. EMPLOYEES PROVIDENT FUNDS — Madras High Court (2023-06-27)
- P.Chandrasekaran v. Union of India, — Madras High Court (2023-06-27)
- THE ASSISTANT PROVIDENT FUND v. M/S.JAISON TRADING AGENCIES, — Madras High Court (2023-06-27)
- THE ASSISTANT PROVIDENT FUND v. M/S DHARMASASTHA MAT HR — Madras High Court (2023-06-27)
- THE ASSISTANT PROVIDENT FUND v. M/S SRI RAM AUTOMOTIVE ALLOYS — Madras High Court (2023-06-27)
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