LexS. VAIDYANATHAN, S. RAJESWARAN
54 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 54 |
Disposal nature
| DISMISSED | 18 |
| DISPOSED OF | 16 |
| CLOSED | 9 |
| ALLOWED | 3 |
| DISMISSED AS WITHDRAWAL | 2 |
| PARTLY ALLOWED | 2 |
| DISMISSED FOR NON-PROSECUTION | 2 |
| MODIFIED | 1 |
Recent judgments
- S.SHANMUGAPRIYA v. THE SUPERINTENDENT — Madras High Court (2014-08-21)
- MRS.MALA v. THE COMMISSIONER OF POLICE — Madras High Court (2014-08-21)
- SURESH KUMAR v. STATE REP BY THE — Madras High Court (2014-08-21)
- SILICON VALLYE AUTO v. THE INDIAN BANK, — Madras High Court (2014-08-18)
- A.SRINIVASAN v. V.DESIGAN — Madras High Court (2014-07-04)
- S.P.Velmurugan v. Authorised Officer — Madras High Court (2014-07-04)
- ALEX GEORGE v. S.X.SABINA — Madras High Court (2014-07-04)
- Rajapushpam v. The Chief Manager — Madras High Court (2014-07-04)
- UNITED PLANTATION LIMITED v. K.VASU — Madras High Court (2014-07-04)
- A.Virushabadoss v. Central Bank of India — Madras High Court (2014-07-04)