S. VAIDYANATHAN, R.VIJAYAKUMAR
57 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 57 |
Disposal nature
| DISPOSED OF | 19 |
| DISMISSED | 19 |
| CLOSED | 8 |
| ALLOWED | 5 |
| ORDERED | 2 |
| WITHDRAWN DISMISSED | 2 |
| PARTLY ALLOWED | 1 |
| DELAY CONDONED | 1 |
Recent judgments
- T.RAJENDRAN v. THE SPECIAL OFFICER — Madras High Court (2023-09-19)
- THE SECRETARY TO GOVERNMENT v. B. AMARAVATHI (WIDOW), — Madras High Court (2021-12-20)
- G.Vasanthi v. The Secretary — Madras High Court (2021-12-17)
- A.H.M.Traders v. The Commissioner — Madras High Court (2021-12-17)
- THE JOINT DIRECTOR OF SCHOOL v. J.JOSEPH IRUDAYARAJ, — Madras High Court (2021-12-10)
- THE MANAGING DIRECTOR v. P. SOUNDARARAJAN — Madras High Court (2021-11-24)
- G.RAMACHANDRAN (Died) v. THE SECRETARY TO GOVERNMENT — Madras High Court (2021-11-24)
- A.SELVAMANI v. THE DEPUTY INSPECTOR GENERAL OF POLICE — Madras High Court (2021-11-24)
- T.VEERANNAN v. THE SPECIAL COMMISSIONER — Madras High Court (2021-11-24)
- S.UDHAYARAJ v. THE STATE OF TAMILNADU — Madras High Court (2021-11-24)
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