S. VAIDYANATHAN, R. SUDHAKAR

426 recorded High Court judgment(s) · 2013–2016

Courts

Madras High Court

426

DISPOSED OF	174
DISMISSED	125
ALLOWED	38
PARTLY ALLOWED	22
WITHDRAWN DISMISSED	15
ORDERED	14
DISMISSED FOR NON-PROSECUTION	12
CLOSED	10

M/S. NEW INDIA ASSURANCE CO. v. THIRU KARTHICK NO. 41 — Madras High Court (2016-04-12)
THE BRANCH MANAGER, v. PRABHU, S/O. TAMILARASAN, — Madras High Court (2016-04-12)
V CHANDRAMOLEESWARAN v. M A BHASKARACHAR — Madras High Court (2016-04-12)
KARTHIKEYAN v. JEEVA, W/O KARHTIKEYAN — Madras High Court (2016-04-11)
THE MANAGING DIRECTOR v. SAKUNTHALA — Madras High Court (2016-04-11)
THE GENERAL MANAGER, v. MR. K. MUTHURAMU, — Madras High Court (2016-04-07)
M/s.Scientific Publishing v. Government of India — Madras High Court (2016-04-07)
THE ORIENTAL INSURANCE CO. v. RANI — Madras High Court (2016-04-07)
RAJIV GANDHI ONGC (CON) v. GOVERNMENT OF INDIA — Madras High Court (2016-04-06)
K.SATHIYARAJ v. STATE REP. BY — Madras High Court (2016-04-06)