LexS. VAIDYANATHAN, R. KALAIMATHI
233 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 233 |
Disposal nature
| DISPOSED OF | 72 |
| ORDERED | 48 |
| DISMISSED | 42 |
| ALLOWED | 33 |
| DELAY CONDONED | 10 |
| CLOSED | 10 |
| WITHDRAWN DISMISSED | 8 |
| ORDERED ACCORDINGLY | 2 |
Recent judgments
- THE PRINCIPAL SECRETARY v. K.MAHADEVI — Madras High Court (2024-01-11)
- THE MANAGEMENT v. The Presiding Officer — Madras High Court (2024-01-11)
- K. RAMASAMI v. THE MANAGING DIRECTOR — Madras High Court (2024-01-04)
- THE PRINCIPAL SECRETARY v. K.MAHADEVI — Madras High Court (2024-01-04)
- The Managment v. The president Officer — Madras High Court (2024-01-04)
- P.Lalitha Kumari v. S.Sidharth — Madras High Court (2023-09-13)
- D. RAVI v. S. PADMAVATHI (DECEASED) 1. S.RADHA — Madras High Court (2023-08-10)
- THE MANAGING DIRECTOR v. M.ESWARAN — Madras High Court (2023-08-10)
- THE MANAGEMENT OF SUNDARAM FASTENERS LTD v. THE PRESIDING OFFICER — Madras High Court (2023-07-18)
- The Post Master General v. M.Pandiyan — Madras High Court (2023-07-18)