LexS. VAIDYANATHAN, R. HEMALATHA
26 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 26 |
Disposal nature
| CLOSED | 21 |
| ORDERED | 3 |
| CLOSED AS WITHDRAWN | 1 |
| DISMISSED | 1 |
Recent judgments
- T.Tamilselvi v. Yasodha and 6 others — Madras High Court (2023-12-18)
- M/s.Latif Estate Line India Limited v. RAMANI YESUPATHAN AND ANOTHER — Madras High Court (2023-12-18)
- Mrs.Chellammal v. SURESH @ PERIYASamY — Madras High Court (2023-12-18)
- P.Marappan v. R.Sekar — Madras High Court (2023-11-20)
- N.Suganthar v. Geetharani — Madras High Court (2023-10-16)
- K.Suganya v. Geetharani — Madras High Court (2023-10-16)
- Shri Pankajam Blue Metal Industries v. JAYANTHI.M — Madras High Court (2023-10-12)
- R.Sarangapani v. R.Alagu Meena,IAS., — Madras High Court (2023-09-25)
- M/s.Daebu Authomative Seats India Private Limited v. Additional Chief Secretary — Madras High Court (2023-09-05)
- A. Mohan Babu v. G.Venkatesan — Madras High Court (2023-08-28)