S. VAIDYANATHAN, . P.T. ASHA
33 recorded High Court judgment(s) · 2018–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 33 |
Disposal nature
| DISPOSED OF | 11 |
| CLOSED | 11 |
| DISMISSED | 5 |
| WITHDRAWN DISMISSED | 2 |
| ALLOWED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| ORDERED | 1 |
Recent judgments
- P.Sakkarai v. Mr. John Bosco — Madras High Court (2023-07-31)
- Thomas Stella Shanthi v. Dr.A.Chandranathan and another. — Madras High Court (2023-02-20)
- Government of Tamil Nadu, v. Tamil Nadu, Pondy Plastic Association, — Madras High Court (2023-02-08)
- M.MOVERNDIRAN v. T.S.SELVAVINAYAGAM — Madras High Court (2023-01-04)
- T. kalpana v. Gangadeep Singh Bedi — Madras High Court (2023-01-04)
- THE COMMISSIONER v. T. KALPANA — Madras High Court (2023-01-04)
- K.Barathithassan v. Rajagopalan M Kre — Madras High Court (2022-11-01)
- M Jothisivam v. Anshu Prakash — Madras High Court (2022-11-01)
- R.Bhima Rao v. B.R.Kumar — Madras High Court (2022-09-22)
- I.ZAHIR HUSSAIN v. The Additional Secretary (Technical) — Madras High Court (2019-12-30)
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