LexS. VAIDYANATHAN, N. MALA
82 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 82 |
Disposal nature
| CLOSED | 19 |
| DISMISSED | 16 |
| DISPOSED OF | 15 |
| DELAY CONDONED | 12 |
| ALLOWED | 8 |
| ORDERED | 5 |
| WITHDRAWN DISMISSED | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- S. Ruban Prince Vinothkumar v. The State of Tamil Nadu — Madras High Court (2023-11-22)
- V.Sampath v. A.Suganthi, I.A.S., — Madras High Court (2023-09-13)
- S. Sreenuvasan v. THE STATE OF TAMIL NADU — Madras High Court (2023-08-17)
- K.Mohandoss v. Selvi Apoorva IAS and another — Madras High Court (2023-08-16)
- R.Chitradevi B.Sc.B.Ed v. KAKARALA USHA ,I.A.S — Madras High Court (2023-08-16)
- M.Easwaran v. Karmegam IAS and 4 others — Madras High Court (2023-04-17)
- K.Sureshkannan v. Radhakrishnan and 3 others — Madras High Court (2023-03-23)
- K.Murugan v. Thiru.Gagandeep Sing Bedi IAS — Madras High Court (2023-03-23)
- V.Senthilkumar v. G.S.Sameran and 4 others — Madras High Court (2023-03-23)
- Arul Kumar @ Arun Kumar v. The Chief Engineer (Personnel) — Madras High Court (2022-11-29)