S. VAIDYANATHAN, N. ANAND VENKATESH
368 recorded High Court judgment(s) · 2019–2019
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| Madras High Court | 368 |
Disposal nature
| ALLOWED | 184 |
| CLOSED | 65 |
| DISPOSED OF | 63 |
| DISMISSED | 28 |
| PARTLY ALLOWED | 13 |
| WITHDRAWN DISMISSED | 9 |
| ORDERED | 4 |
| ALLOWED & REMANDED | 1 |
Recent judgments
- Kattari @ Mani v. The Additional Chief Secretary to Government — Madras High Court (2019-11-29)
- D. Rasathi v. The Superintendent of police — Madras High Court (2019-11-29)
- Thaaamilarasi, W/o.Arumugam, v. The Additional Chief Secretary to Government — Madras High Court (2019-11-29)
- Vellaichamy v. The Inspector of Police — Madras High Court (2019-11-28)
- Palanikumar v. The Superintendent of police — Madras High Court (2019-11-28)
- RAJENDRAN, v. THE INSPECTOR OF POLICE, — Madras High Court (2019-11-27)
- P.Rathinam v. The State of Tamilnadu rep. by Secretary to Government — Madras High Court (2019-11-27)
- MURTHY @ POONIYAMURTHY v. THE INSPECTOR OF POLICE — Madras High Court (2019-11-27)
- Subramanian v. The Superintendent of police — Madras High Court (2019-11-26)
- Antony Raj v. The Superintendent of police — Madras High Court (2019-11-26)
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