LexS. VAIDYANATHAN, M. VENUGOPAL
315 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 315 |
Disposal nature
| DISPOSED OF | 147 |
| DISMISSED | 85 |
| WITHDRAWN DISMISSED | 32 |
| ALLOWED | 22 |
| CLOSED | 18 |
| DISMISSED FOR NOT PRESSED | 4 |
| DISMISSED AS WITHDRAWAL | 2 |
| ORDERED | 2 |
Recent judgments
- V.B.R.Menon, B.E (Mech), MBA v. The Secretary to Government of India — Madras High Court (2019-04-29)
- Bangaru Vaickal Neeradhara v. The Union of India, rep. by — Madras High Court (2019-04-29)
- I.H.Sekar, v. The Principal Secretary to — Madras High Court (2019-04-29)
- V.B.R.Menon, B.E.MBA(IIMA),LLB v. The State of Tamilnadu — Madras High Court (2019-04-29)
- V.B.R.Menon,B.E, MBA(IIMA),LLB v. The District Collector, — Madras High Court (2019-04-29)
- A.Soundararajan, v. The Secretary to Government — Madras High Court (2019-04-25)
- Srinivasan, v. The State of Tamilnadu, — Madras High Court (2019-04-23)
- M/S. EMKAY ALLOYS PRIVATE v. THE EXECUTIVE ENGINEER — Madras High Court (2019-04-08)
- SRI RADHAKRISHNAN MULTIPLE v. THE TAMILNADU ELECTRICITY — Madras High Court (2019-03-26)
- M/S. HI TECH MINERAL INDUSTRIE v. THE TAMIL NADU ELECTRICITY — Madras High Court (2019-03-18)