LexS. VAIDYANATHAN, M. JAICHANDREN
67 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 67 |
Disposal nature
| DISMISSED | 27 |
| DISPOSED OF | 19 |
| CLOSED | 11 |
| ALLOWED | 3 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
| DISMISSED FOR NON-PROSECUTION | 1 |
Recent judgments
- S.Natesan, v. The Commissioner, — Madras High Court (2016-09-12)
- RANIPET LABOUR UNION v. THE PRESIDING OFFICER — Madras High Court (2016-09-12)
- MR. M.R. JOSESPH v. GOVT OF INDIA — Madras High Court (2016-09-12)
- P. ELANGOVAN v. THE COMMISSIONER — Madras High Court (2013-11-28)
- S. GANESAN v. THE CHIEF ENGINEER — Madras High Court (2013-11-27)
- J. MURUGANANTHAM v. THE REGISTRAR — Madras High Court (2013-11-27)
- C. CHINNADURAI v. THE DISTRICT COLLECTOR — Madras High Court (2013-11-27)
- S. KARTHIKEYAN v. THE AUTHORIZED OFFICER — Madras High Court (2013-11-27)
- A.JOHN PREMANANTH LEON, v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2013-11-27)
- BALASUBRAMANIAN v. THE REVENUE DIECTOR OFFICER — Madras High Court (2013-11-27)