LexS. VAIDYANATHAN, KRISHNAN RAMASAMY
23 recorded High Court judgment(s) · 2018–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 23 |
Disposal nature
| CLOSED | 12 |
| DISPOSED OF | 6 |
| DISMISSED | 3 |
| DELAY CONDONED | 2 |
Recent judgments
- M.Palani Vadivelu v. Ponmudi — Madras High Court (2023-10-17)
- L.Deenadayalan v. L.Anantharaman — Madras High Court (2023-07-11)
- D.Dayaanand v. Karthikeyan — Madras High Court (2023-07-11)
- R.Ramalekshmi v. Mrs.Supriya Sahu IAS, — Madras High Court (2023-07-11)
- Mrs.S.Thulasi Ammal v. Mr.Ragunath, IAS — Madras High Court (2023-01-31)
- K.Suresh Babu v. Thiru. A.Arun Thamburaj IAS — Madras High Court (2023-01-31)
- S.Malleswari v. DR. Jagadeesan — Madras High Court (2022-12-15)
- T.P.Subramaniam v. Dr.D.Karthikeyan IAS — Madras High Court (2022-12-15)
- Union of India v. The Registrar — Madras High Court (2022-12-14)
- Union of India, v. Shri S.Athi, — Madras High Court (2022-12-14)