LexS. VAIDYANATHAN, K.RAJASEKAR
643 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 643 |
Disposal nature
| DISPOSED OF | 233 |
| DISMISSED | 119 |
| DELAY CONDONED | 87 |
| ORDERED | 68 |
| CLOSED | 44 |
| ALLOWED | 31 |
| WITHDRAWN DISMISSED | 18 |
| DISMISSED AS INFRUCTUOUS | 8 |
Recent judgments
- EMPLOYEES PROVIDENT FUND ORGANIZATION v. M NARAYANASAMY — Madras High Court (2024-02-07)
- k.Natarajan S/O. Krishnan v. The State of Tamil Nadu — Madras High Court (2024-02-02)
- G.Balasubramaniyam v. the District Collector — Madras High Court (2024-02-02)
- C.RUKMANGATHAN v. The District Collector, — Madras High Court (2024-02-02)
- A.R.NATRAJ v. The Revenue Divisional Officer, — Madras High Court (2024-02-02)
- Arivalagan v. The District Collector, — Madras High Court (2024-02-02)
- R.Pandian, v. The Commissioner, — Madras High Court (2024-02-02)
- THE MANAGEMENT and v. A.DASARATHAN — Madras High Court (2024-02-02)
- THE BRANCH MANAGER v. THE PRESIDING OFFICER — Madras High Court (2024-02-02)
- K.Subash v. The District Collector — Madras High Court (2024-02-01)