LexS. VAIDYANATHAN, HULUVADI G. RAMESH
131 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 131 |
Disposal nature
| DISPOSED OF | 87 |
| DISMISSED | 15 |
| CLOSED | 8 |
| WITHDRAWN DISMISSED | 7 |
| ORDERED | 4 |
| DELAY CONDONED | 4 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- S.BASHERIA v. THE STATE OF TAMIL NADU — Madras High Court (2017-11-03)
- S. MUTHURAJ v. NIRMALA JESU — Madras High Court (2017-08-22)
- B.BALAJI v. K.BHUVANESWARI — Madras High Court (2017-08-01)
- N.BABY UMA v. DIRECTOR OF SCHOLL EDUCATION — Madras High Court (2017-06-27)
- UCO BANK, v. THE PRESIDING OFFICER, — Madras High Court (2017-06-27)
- BHARAT PETROLEUM CORPORATION v. M. ASHRAFUNNISA — Madras High Court (2017-06-27)
- P.SUDALAIMUTHU v. UNION OF BANK OF INDIA — Madras High Court (2016-12-22)
- S. BASHERIA v. THE STATE OF TAMILNADU — Madras High Court (2016-10-26)
- Mr.B.Dillibabu v. The District Collector — Madras High Court (2016-10-04)
- M.P.Aravinda, v. The Commissioner, — Madras High Court (2016-10-04)