LexS. VAIDYANATHAN, D.BHARATHA CHAKRAVARTHY
81 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 81 |
Disposal nature
| DISPOSED OF | 43 |
| DISMISSED | 18 |
| CLOSED | 9 |
| ORDERED | 6 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- Sankar. N v. The Principal Secretary (Town and Country Planning) — Madras High Court (2023-08-30)
- SHANKARI v. THE INSPECTOR GENERAL OF REGISTRATION — Madras High Court (2023-07-06)
- M/s.Shri Narayana Traders v. The Authorised Officer — Madras High Court (2023-07-06)
- Gurusamy. A v. The District Collector — Madras High Court (2023-07-06)
- KSJ.Rajesh Kannan v. The Authorised Officer — Madras High Court (2023-07-06)
- Rajendran, v. The District Collector, — Madras High Court (2023-07-06)
- Rajakumaran v. The District Collector — Madras High Court (2023-07-06)
- Saravanan K v. The Tahsildar — Madras High Court (2023-07-06)
- The State represented by Secretary to Government, v. R. ALAGESAN — Madras High Court (2023-07-06)
- The Joint Director of Elementary Education, v. S. Rosali, — Madras High Court (2023-07-06)