S. VAIDYANATHAN, C. T. SELVAM

38 recorded High Court judgment(s) · 2015–2015

Courts

Disposal nature

Recent judgments

• BALAKRISHNAN v. THE SECRETARY TO THE — Madras High Court (2015-10-13)
• ARUNADEVI v. THE SECRETARY TO GOVT. — Madras High Court (2015-10-13)
• RANI v. STATE OF TAMILNADU REP. BY ITS — Madras High Court (2015-10-13)
• VINOTH @ KURANGU VINOTH v. STATE OF TAMIL NADU — Madras High Court (2015-10-13)
• RAJINAMERI v. THE STATE REP BY — Madras High Court (2015-10-13)
• MARY v. STATE OF TAMIL NADU — Madras High Court (2015-10-13)
• NANSI v. THE STATE OF TAMIL NADU — Madras High Court (2015-10-13)
• DHANALAKSHMI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2015-10-13)
• DHARANI v. THE STATE OF TAMIL NADU — Madras High Court (2015-10-13)
• S.SARAVANAN, v. STATE REP. BY — Madras High Court (2015-10-13)