LexS. VAIDYANATHAN, C. SARAVANAN
235 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 235 |
Disposal nature
| DISMISSED | 85 |
| CLOSED | 38 |
| DISPOSED OF | 24 |
| ALLOWED | 22 |
| ORDERED | 20 |
| WITHDRAWN DISMISSED | 20 |
| DELAY CONDONED | 12 |
| PARTLY ALLOWED | 3 |
Recent judgments
- M/S.D.S.K. AGENCIES v. THE STATE OF TAMILNADU — Madras High Court (2024-01-12)
- TVL. TAMILNADU AGENCIES v. THE STATE OF TAMILNADU — Madras High Court (2024-01-12)
- M/S.MURUGAN ELECTRICAL v. THE STATE OF TAMILNADU — Madras High Court (2024-01-12)
- M/S.KKSK TANNING COMPANY v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2024-01-12)
- M/S.MURUGAN ELECTRICAL v. THE STATE OF TAMILNADU — Madras High Court (2024-01-12)
- M/S.D.S.K. AGENCIES v. THE STATE OF TAMILNADU — Madras High Court (2024-01-12)
- CATERPILLAR INDIA PRIVATE LTD. v. THE ASSISTANT COMMISSIONER — Madras High Court (2024-01-12)
- TVL. TAMILNADU AGENCIES v. THE STATE OF TAMILNADU — Madras High Court (2024-01-12)
- CATERPILLAR INDIA PRIVATE LTD. v. THE ASSISTANT COMMISSIONER — Madras High Court (2024-01-12)
- CATERPILLAR INDIA PRIVATE LTD. v. THE ASSISTANT COMMISSIONER — Madras High Court (2024-01-12)