LexS. VAIDYANATHAN, A.D.JAGADISH CHANDIRA
682 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 682 |
Disposal nature
| ALLOWED | 335 |
| CLOSED | 205 |
| WITHDRAWN DISMISSED | 51 |
| DISMISSED | 30 |
| GRANTED | 24 |
| DISPOSED OF | 18 |
| DISMISSED AS WITHDRAWAL | 9 |
| ORDERED | 5 |
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