LexS. VAIDYANATHAN, A.A.NAKKIRAN
166 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 166 |
Disposal nature
| DISMISSED | 63 |
| CLOSED | 53 |
| DISPOSED OF | 18 |
| ALLOWED | 9 |
| ORDERED | 8 |
| DELAY CONDONED | 7 |
| WITHDRAWN DISMISSED | 3 |
| PARTLY ALLOWED | 1 |
Recent judgments
- DHANASEKRAN v. THE UNIVERSITY OF MADRAS — Madras High Court (2023-11-07)
- C.GEETHA v. The Controller of Examinations cum Secretary Incharge, — Madras High Court (2023-11-07)
- N.Sivasankaran v. Supriya Sahu IAS — Madras High Court (2023-08-16)
- J.Mugundan, v. Kumar Jayant, I.A.S., — Madras High Court (2023-08-08)
- B.V.Suresh Kumar v. Saravanan Kumar — Madras High Court (2023-08-08)
- THE STATE OF TAMILNADU v. M.MADHAN — Madras High Court (2023-08-08)
- THE SECRETARY TO THE GOVERNMENT v. S.H.VASANTHAKUMARI — Madras High Court (2023-08-08)
- R.BALAKRISHNAN v. D.ANAND KUMAR — Madras High Court (2023-07-13)
- Radha v. Sugumar and another — Madras High Court (2023-07-13)
- THE STATE OF TAMILNADU v. S.VADIVEL — Madras High Court (2023-07-13)