LexS. VAIDYANATHAN
13,820 recorded High Court judgment(s) · 2011–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 13820 |
Disposal nature
| DISPOSED OF | 5827 |
| DISMISSED | 2081 |
| ORDERED | 1385 |
| CLOSED | 1280 |
| ALLOWED | 857 |
| WITHDRAWN DISMISSED | 698 |
| GRANTED | 536 |
| DISMISSED AS INFRUCTUOUS | 346 |
Recent judgments
- V.SELVAM v. THE DISTRICT COLLECTOR — Madras High Court (2024-02-05)
- R.Ganesh v. The Administrator General and Official Trustee (AG and OT) — Madras High Court (2024-01-19)
- Administrator General and Official Trustee of Tamil Nadu v. Nil — Madras High Court (2024-01-19)
- THE OFFICIAL TRUSTEE OF TAMIL NADU v. NIL — Madras High Court (2024-01-12)
- K.G.Kannan v. The Administrator General and Official Trustee of Tamilnadu — Madras High Court (2023-12-22)
- Nagore Mira Sahib v. Official Trustee of Tamil Nadu — Madras High Court (2023-12-18)
- V.Balaji v. The Administrator General and The Official Trustee of Tamil Nadu — Madras High Court (2023-12-15)
- Mr.M.Muralidharan alias Murali v. The Administrator General and The Official Trustee of Tamil Nadu — Madras High Court (2023-12-15)
- DR.D.S.MANOHAR, v. Dr.R.Narayanababu — Madras High Court (2023-12-15)
- The Official Trustee of Tamil Nadu v. nil — Madras High Court (2023-12-07)