S. VAIDYANATHAN

20 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• RANGBAH SHNONG MAWTNUM AND ANR. v. CARMILA MAWRIE AND ANR. — Meghalaya High Court (2024-07-09)
• T.I. SYIEMLIEH AND ANR. v. OJENDRO KHARSHANDI AND ANR. — Meghalaya High Court (2024-06-07)
• MESTONATH KHARSHANDI AND ANR. v. COLLECTOR, NONGPOH AND ANR. — Meghalaya High Court (2024-06-07)
• AJIT PAUL v. STATE OF MEGHALAYA AND 6 OTHERS. — Meghalaya High Court (2024-05-14)
• MERALYSHA BYRSAW. v. STATE OF MEGHALAYA AND 4 OTHERS. — Meghalaya High Court (2024-05-13)
• Shri Ashwin Patti v. The Union Of India — Meghalaya High Court (2024-05-03)
• RAM PAL v. THE UNION OF INDIA AND 3 ORS. — Meghalaya High Court (2024-05-03)
• Ex No.G/2200866L HAV/GD PRASAD T.R AND 7 ORS. v. THE UNION OF INDIA AND 4 ORS. — Meghalaya High Court (2024-05-02)
• LISTRA NONGRUM v. NEW INDIA INSURANCE CO. LTD. — Meghalaya High Court (2024-05-02)
• EVEREST STAR HYNNIEWTA v. STATE OF MEGHALAYA AND 4 ORS. — Meghalaya High Court (2024-04-08)