S.V. PINTO

504 recorded High Court judgment(s) · 2023–2026

Courts

Gujarat High Court

504

53-ALLOWED / GRANTED @ ADM.STAGE	205
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	97
27-WITHDRAWN @ ADM.STAGE	53
38-RULE ABSOLUTE/ALLOWED @ FH	39
40-WITHDRAWN @ FH	21
47-DISPOSAL IN ANY OTHER MODE FH	18
28-REJECTED @ ADM.STAGE	15
DISPOSED AS INFRUCTUOUS	10

SMIT MARATHA (SMIT MARUTI JAVLE) v. STATE OF GUJARAT — Gujarat High Court (2026-04-27)
JATIN VASUDEV TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (2026-04-24)
JATIN VASUDEV TRIVEDI v. STATE OF GUJARAT — Gujarat High Court (2026-04-24)
MAGANBHAI BABUBHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2026-04-24)
CHANDRAJIT @DIPAK KALIDAS RATHOD v. STATE OF GUJARAT — Gujarat High Court (2026-04-23)
AKHTARALI S/O MAHEBOOBMIYA ABBASMIYA SAIYED v. STATE OF GUJARAT — Gujarat High Court (2026-04-23)
BACHUBHAI DAHYABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2026-04-23)
STATE OF GUJARAT v. SHAILESHBHAI DHIRAJLAL JOSHI — Gujarat High Court (2026-04-23)
STATE OF GUJARAT v. DIPAKBHAI SUMANBHJAI DESAI — Gujarat High Court (2026-04-23)
RAMESHBHAI VITTHALBHAI BOSHIYA v. STATE OF GUJARAT — Gujarat High Court (2026-04-22)