LexS.V. GANGAPURWALA, VINAY JOSHI
439 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 439 |
Disposal nature
| Disposed Off | 409 |
| DISPOSED OFF | 21 |
| Allowed To be withdrawn | 4 |
| DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE | 2 |
| ABSOLUTE | 1 |
| Transfer to other Court | 1 |
| RULE ABSOLUTE | 1 |
Recent judgments
- ALKYL AMINES CHEMICALS LTD v. THE UNION OF INDIA AND 4 ORS — Bombay High Court (2022-06-17)
- SHAHUSHANKAR KAMBLE AND ORS v. THE STATE OF MAHARASHTRA THROUGH COLLECTOR AND ORS — Bombay High Court (2022-04-13)
- SIDHARTH MUKUL GHULE v. THE CITY SURVEY OFFICER NO 1 AND ORS — Bombay High Court (2022-04-13)
- SAJEEL SALEEM SHAIKH v. STATE OF MAHARASHTRA THROUGH ITS SECRTARY, SOCIAL WELFARE DEPT. AND ORS — Bombay High Court (2022-04-13)
- DINESH RAJRAM PATIL v. THE COMPETENT AUTHORITY AND SUB-DIVISIONAL OFFICE AND ORS — Bombay High Court (2022-04-13)
- SHAHUSHANKAR KAMBLE AND ORS v. THE STATE OF MAHARASHTRA THROUGH COLLECTOR AND ORS — Bombay High Court (2022-04-13)
- BAPPA RAJARAM MANE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-04-13)
- DHANRAJ SOMA SAPKALE v. DY. COLLECTOR, THANE DISTRICT THANE — Bombay High Court (2022-04-13)
- NASEER FAKIR MOHD SHAIKH v. THE STATE OF MAHARASHTRA THRU BLOCK DEVELOPMENT OFFICER, PANCHAYAT SAMITI, PANVEL AND ORS — Bombay High Court (2022-04-13)
- HANUMANT KISAN WAGHMODE AND ANR v. THE STATE OF MAHARASHTRA THE SECRETARY REVENU AND FORES DEPT. AND ORS — Bombay High Court (2022-04-13)