LexS V GANGAPURWALA, V.K. JADHAV
2,687 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2687 |
Disposal nature
| Disposed off/Dismissed for default | 1977 |
| DISPOSED OFF | 255 |
| Admitted/Allowed/Granted/Rule Absolute | 217 |
| Withdrawn | 131 |
| Dismissed/Rule Discharged | 48 |
| APPLICATION ALLOWED | 14 |
| DISMISSED | 13 |
| Rejected at Admission stage | 8 |
Recent judgments
- THE EDUCATION OFFICER (PRIMARY) ZP AURANGABAD AND ANOTHER v. SHAMSUNDAR MANJITRAO PUJARI AND OTHERS — Bombay High Court (2018-04-20)
- THE CHIEF EXECUTIVE OFFICER ZP AURANGABAD AND ANOTHER v. DAULATRAO BHAURAO JADHAV AND OTHERS — Bombay High Court (2018-04-20)
- THE CHIEF EXECUTIVE OFFICER ZP AURANGABAD AND ANOTHER v. RAGHUNATH SANDU KOLHE AND OTHERS — Bombay High Court (2018-04-20)
- THE CHIEF EXECUTIVE OFFICER ZP AURANGABAD AND ANOTHER v. BHASKARRAO DHONDIRAJ SEVEKAR AND OTHERS — Bombay High Court (2018-04-20)
- THE EDUCATION OFFICER (PRIMARY) ZP AURANGABAD AND ANOTHER v. BHAGINATH SARJERAO SURYAWANSHI AND OTHERS — Bombay High Court (2018-04-20)
- GANGADHAR DATTARAMJI WADDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-01-12)
- VIKRAM BHANUDAS WAGHCHAURE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-12-08)
- VIKRAM BHANUDAS WAGHCHAURE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-12-08)
- THE STATE OF MAHARASHTRA AND OTHERS v. ADARSH SHIKSHAN PRASARAK MANDALS THROUGH ITS PRINCIPAL GAJANAND REVENASIDDAPPA WALE — Bombay High Court (2017-12-08)
- THE STATE OF MAHARASHTRA AND OTHERS v. ADARSH SHIKSHAN PRASARAK MANDALS THROUGH ITS PRINCIPAL GAJANAND REVENASIDDAPPA WALE — Bombay High Court (2017-12-08)