LexS V GANGAPURWALA, SHRIKANT D. KULKARNI
5,055 recorded High Court judgment(s) · 2015–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 5055 |
Disposal nature
| DISPOSED OFF | 3097 |
| Disposed off/Dismissed for default | 1712 |
| Withdrawn | 75 |
| DISMISSED | 59 |
| RULE ABSOLUTE | 48 |
| (unspecified) | 24 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 12 |
| RULE DISCHARGED | 12 |
Recent judgments
- RAMESH ARJUN MULE v. SANJAY ALIAS SUNIJOY VISHWANATH MULE AND ANOTHER — Bombay High Court (2025-11-19)
- ROHINI SWAPNIL BAVA v. SWAPNIL DILIP BAVA — Bombay High Court (2025-07-08)
- ASHRUBA NAMDEO KHARMATE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-11)
- SANJAY AMBADAS BHANVAR v. PARVATIBAI W/O. MADHAVRAO BHANWAR AND ANOTHER — Bombay High Court (2022-02-24)
- GINYANDEO NAMDEO RATHOD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-01-19)
- AJIMA BEGUM SHAIKH JALIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-01-19)
- SUMANBAI HANUMANT GAIKWAD THROUGH GPA HANUMANT RAOSAHEB GAIKWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-01-19)
- DNYANESHWAR VITTHAL GOVINDWAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-01-19)
- MUSWIRKHAN MUTALIK KHAN DURANI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-01-19)
- NARENDRA RAJENDRA PATIL v. S. R. BORASE, THE EDUCATION OFFICER SECONDARY, — Bombay High Court (2022-01-19)