LexS.V. GANGAPURWALA, S. M. MODAK
642 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 642 |
Disposal nature
| Disposed Off | 410 |
| (unspecified) | 197 |
| DISPOSED OFF | 29 |
| WITHDRAWN | 3 |
| Transfer to other Court | 1 |
| Allowed | 1 |
| Dismissed | 1 |
Recent judgments
- RVS GLOBAL SOLUTIONS PVT. LTD v. STATE OF MAHARASHTRA THR THE MINISTRY OF INDUSTRIES AND ORS — Bombay High Court (2022-09-13)
- SALMA ADAMJIWALA AND 45 ORS. v. THE STATE OF MAHARASHTRA AND 4 ORS. — Bombay High Court (2022-08-11)
- AMRUTA MACHINDRA POL v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-07-29)
- MONTY SURENDRA THAKUR v. THE STATE OF MAHARASHTRA THR. PRIN. SEC. HOME DEPT. AND ORS — Bombay High Court (2022-07-29)
- BAPU SHIVAJI GAIKWAD v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT AND ORS — Bombay High Court (2022-07-29)
- NARAYAN PURUSHOTTAM GAIDHANI v. STATE OF MAHARASHTRA THRU THE PRIN. SECRETARY, MINISTRY OF SCHOOL EDU.AND SPORTS AND ORS — Bombay High Court (2022-07-29)
- AMRUTA MACHINDRA POL v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2022-07-29)
- MY OWN ECO ENERGY PVT LTD v. THE UNION OF INDIA AND 6 ORS — Bombay High Court (2022-07-29)
- SMT. SADHANA D RAI v. THE STATE OF MAHARASHTRA THROUGH CHIEF SECRETARY , GENERAL ADMIN. DEPT. AND ORS — Bombay High Court (2022-07-29)
- SUSHIL SUDAM JADHAV AND ORS. v. THE STATE OF MAHARASHTRA THROUGH SECRETARY, FINANCE DEPT. AND ORS. — Bombay High Court (2022-07-29)