LexS V GANGAPURWALA, S. M. GAVHANE
1,042 recorded High Court judgment(s) · 2008–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1042 |
Disposal nature
| Disposed off/Dismissed for default | 964 |
| Admitted/Allowed/Granted/Rule Absolute | 49 |
| Dismissed/Rule Discharged | 17 |
| Withdrawn | 5 |
| Transfer to other court | 3 |
| Compramised | 2 |
| (unspecified) | 1 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 1 |
Recent judgments
- DWARKASHANKAR VIDYA PRASARAK MANDAL AMBAPIMPRI THROUGH PRESIDENT v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-01-17)
- THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD BEED v. SAKHARAM DAGADU WADMARE AND OTHERS — Bombay High Court (2019-09-27)
- THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD BEED v. SAKHARAM DAGADU WADMARE AND OTHERS — Bombay High Court (2019-09-27)
- THE STATE OF MAHARASHTRA AND OTHERS v. CHUDAMAN DAGA PAWAR — Bombay High Court (2019-09-27)
- THE STATE OF MAHARASHTRA AND OTHERS v. CHUDAMAN DAGA PAWAR — Bombay High Court (2019-09-27)
- THE COMPETENT AUTHORITY LAND ACQUISITION OSMANABAD v. YOUVRAJ NAMDEO KHALADKAR AND ORS — Bombay High Court (2019-08-09)
- SURYAKANT NANABHAU WAGHMARE THROUGH LRS INDUBAI SURYAKANT WAGHMARE v. THE SECRETARY WATER SUPPLY AND SANITATION DEVELOPMENT DEPARTMENT AND OTHERS — Bombay High Court (2019-07-12)
- SURYAKANT NANABHAU WAGHMARE THROUGH LRS INDUBAI SURYAKANT WAGHMARE v. THE SECRETARY WATER SUPPLY AND SANITATION DEVELOPMENT DEPARTMENT AND OTHERS — Bombay High Court (2019-07-12)
- PUBLIC EDUCATION SOCIETY VALVADI SHIVAR THROUGH CHAIRMAN AND ANOTHER v. AJIT UTTAMRAO WAGH AND OTHERS — Bombay High Court (2019-04-12)
- PUBLIC EDUCATION SOCIETY VALVADI SHIVAR THROUGH CHAIRMAN AND ANOTHER v. AJIT UTTAMRAO WAGH AND OTHERS — Bombay High Court (2019-04-12)