LexS V GANGAPURWALA, S. G. DIGE
1,848 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1848 |
Disposal nature
| DISPOSED OFF | 1745 |
| Withdrawn | 75 |
| RULE ABSOLUTE | 12 |
| DISMISSED | 11 |
| RULE DISCHARGED | 4 |
| Transfer to other court | 1 |
Recent judgments
- GIRISH NARAYAN PAWAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-11)
- M/S J.K. CONSTRUCTION AND COMPANY THROUGH ITS PARTNER KHAN JAFARKHAN USMANKHAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-11)
- M/S J. K. CONSTRUCTION AND COMPANY THROUGH ITS PARTNER KHAN JAFARKHAN USMANKHAN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-11)
- M/S ROHINI CONSTRUCTIONS, THROUGH ITS MANAGING PARTNER DHAIRYASHEEL DILIPRAO DESHMUKH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-11)
- AMAR VIKAS KINGAONKAR v. THE MAHARASHTRA PUBLIC SERVICE COMMISSION THR ITS SECRETARY — Bombay High Court (2022-03-11)
- M/S JAY BHAVANI GINNING AND PRESSING FACTORY THROUGH ITS PARTNER MACHINDRA RATAN PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-11)
- ANIL NANDKISHOR GOYAL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-11)
- PRINCIPAL SECRETARY SCHOOL MANGING COMMITTEE PRATHMIK ASHRAM SCHOOL DHAVALPURI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-11)
- RACHNA SANJAY KUWAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2022-03-11)
- TILAK GOPINATH BHOS AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-11)