LexS V GANGAPURWALA, R. N. LADDHA
3,082 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 3082 |
Disposal nature
| DISPOSED OFF | 2805 |
| Withdrawn | 137 |
| RULE ABSOLUTE | 90 |
| DISMISSED | 27 |
| (unspecified) | 12 |
| Transfer to other court | 8 |
| RULE DISCHARGED | 1 |
| Dismissed/Rule Discharged | 1 |
Recent judgments
- SUNIL SATYANARAYAN MOR AND OTHERS v. CHIEF ENGINEER PLANNING MINISTRY OF ROAD TRANSPORT AND HIGHWAYS — Bombay High Court (2022-05-04)
- MOHINI PRALHAD THAKUR v. COLLECTOR, JALGAON AND ANOTHER — Bombay High Court (2022-03-17)
- BHARATI SHANKARRAO SONAWANE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-10)
- AMOL KAKASAHEB LEKURWALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-02-18)
- DINKAR BHABURAO LOKHNDE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-01-20)
- PANDURANG SAKHARAM NIKAM AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-01-20)
- MANESHSING SATISHSING HAJARE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-01-20)
- MEGHRAJ ANNASAHEB PANDIT AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-01-20)
- GIRISH NARAYAN PAWAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-12-23)
- YASH KUMAR WAGHMARE v. THE STATE MAHARASHTRA AND OTHERS — Bombay High Court (2021-12-23)