LexS V GANGAPURWALA, P.R. BORA
20 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 20 |
Disposal nature
| Disposed off/Dismissed for default | 18 |
| Withdrawn | 2 |
Recent judgments
- RUBICON FORMULATIONS PVT.LTD. THR. ITS DIRECTOR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-02-01)
- SHAHIN BEGUM WAHED KHAN v. THE STATE OF MAH AND ORS — Bombay High Court (2018-01-24)
- CHHABU SURYABHAN SHINDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-10-10)
- PRAMILA RAJU SHIKOKAR v. STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-10-10)
- DADARAO NAMDEO PHUKE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-10-10)
- VIJAY DNAYNBA RAUT v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-10-10)
- SYED WASEEM SYED SAHAB v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-10-10)
- VISHNU BHAGAWANTA SONONE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-10-10)
- DADARAO NAMDEO PHUKE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-10-10)
- DEEPAK BANDU KOLI v. STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2016-10-10)