LexS V GANGAPURWALA, NITIN W. SAMBRE
768 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 768 |
Disposal nature
| Dismissed/Rule Discharged | 442 |
| Admitted/Allowed/Granted/Rule Absolute | 117 |
| Disposed off/Dismissed for default | 92 |
| (unspecified) | 91 |
| Withdrawn | 18 |
| Rejected at Admission stage | 6 |
| DISPOSED OFF | 2 |
Recent judgments
- SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LIMITED, AHMEDNAGAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2017-09-29)
- KUSAM RAMJI KAMBLE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-09-16)
- THE COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR v. BANARASIDAS R. JINDAL — Bombay High Court (2016-09-16)
- HARI LIMJI PATIL v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2016-09-16)
- SHRI CHHATRAPATI SHIVAJI MAHARAJ SHIKSHAN PRASARAK MANDAL SONPETH and ANR v. THE STATE OF MAH and ANR — Bombay High Court (2016-09-16)
- SATISH BHAURAO KALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-09-16)
- DASHRATH KONDIBA SOMASE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-09-16)
- BHAWANA ASHUTOSH PRADHAN v. ASHUTOSH KAMLAKAR PRADHAN — Bombay High Court (2016-09-16)
- VASANT BABURAO PATIL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-09-16)
- THE COMMISSIONER OF INCOME TAX -1 PUNE v. MALPANI RAJESH OMKARNATH — Bombay High Court (2016-09-16)