LexS V GANGAPURWALA, MANGESH S. PATIL
3,398 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 3398 |
Disposal nature
| Disposed off/Dismissed for default | 3198 |
| Admitted/Allowed/Granted/Rule Absolute | 98 |
| Dismissed/Rule Discharged | 81 |
| Withdrawn | 7 |
| APPEAL DISMISSED/CONFIRMED | 4 |
| DISPOSED OFF | 3 |
| (unspecified) | 3 |
| APPEAL ALLOWED/REVERSED | 2 |
Recent judgments
- CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD (CIDCO) AND ANOTHER v. VIJAYSINGH VITHALSINGH PARDESHI AND OTHERS — Bombay High Court (2021-02-05)
- THE STATE OF MAHARASHTRA THROUGH SECRETARY HIGHER AND TECHNICAL EDUCATION DEPARTMENT AND ANOTHER v. SIDHESHWAR SANGRAMAPPA BELLALE — Bombay High Court (2020-03-13)
- THE STATE OF MAHARASHTRA AND ANOTHER v. LALIT VENKATRAO THAKRE — Bombay High Court (2020-03-13)
- THE STATE OF MAHARASHTRA AND ANOTHER v. LALIT VENKATRAO THAKRE — Bombay High Court (2020-03-13)
- THE STATE OF MAHARASHTRA THROUGH SECRETARY HIGHER AND TECHNICAL EDUCATION DEPARTMENT AND ANOTHER v. SIDHESHWAR SANGRAMAPPA BELLALE — Bombay High Court (2020-03-13)
- NAGNATH VISHWANATH PAWAR AND OTHERS v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2020-03-13)
- NAGNATH VISHWANATH PAWAR AND OTHERS v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2020-03-13)
- NEHA VISHNU WATANE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-02-07)
- NITA GANESH SHELAR v. SHIVRAM KASHIRAM @ KASHINATH SHELAR AND OTHERS — Bombay High Court (2020-02-07)
- ASHWINI VISHNU WATANE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-02-07)