LexS.V. GANGAPURWALA, MADHAV J. JAMDAR
499 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 499 |
Disposal nature
| Disposed Off | 451 |
| DISPOSED OFF | 34 |
| Allowed | 4 |
| (unspecified) | 3 |
| Transfer to other Court | 3 |
| WITHDRAWN | 3 |
| Rejected | 1 |
Recent judgments
- MOORGATE INDUSTRIES INDIA PRIVATE LIMITED AND ANR v. REGISTRAR OF COMPANIES (WESTERN REGION) AND 4 ORS — Bombay High Court (2022-10-21)
- SAFEX CHEMICAL INDIA LTD. v. THE CONTROLLER OF PATENTS AND DESIGNS AND ANR — Bombay High Court (2022-10-13)
- RISHIKA SWAPNIL AKULWAR v. STATE OF MAHARASHTRA THRU THE SECRETARY, TRIBAL DEVELOPMENT DEPT. AND ANR — Bombay High Court (2022-09-30)
- SATISH SHAMRAO BHOLE v. THE STATE OF MAHARASHTRA THR THE SECRETARY SCHOOL EDUCATION DEPT. THOU SECRETARY — Bombay High Court (2022-09-30)
- SHIVAJI UNIVERSITY TEACHERS' ASSOCIATION (SUTA) THRU GEN. SECRETARY DR. D N PATIL AND ORS v. THE STATE OF MAHARASHTRA THRU SECRETARY OF MINISTRY OF HIGHER AND TECHNICAL EDUCATION AND ORS — Bombay High Court (2022-09-30)
- JAY PRAKASH PATHAK v. THE STATE OF MAHA. THR. LD. APP AND ORS — Bombay High Court (2022-09-30)
- SHUBH APARTMENT CO-OPERATIVE HOUSING SOCIETY LTD AND 5 ORS v. STATE OF MAHARASHTRA AND 4 ORS — Bombay High Court (2022-09-30)
- PRAKASH BHAGWAN JADHAV AND ANOTHER v. SAINATH SHIKSHAN SANSTHA THROUGH THE SECRETARY AND ANOTHER — Bombay High Court (2022-09-30)
- LAXMI BAJRANG GARANDE v. HEAD MASTER BALKRUSHNA VIDYALAYA AND KANISHTHA AND ORS — Bombay High Court (2022-09-30)
- LAXMI BAJRANG GARANDE v. HEAD MASTER BALKRUSHNA VIDYALAYA AND KANISHTHA AND ORS — Bombay High Court (2022-09-30)