S V GANGAPURWALA, M. G. SEWLIKAR

176 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• SHIVHARI PRAKASHRAO AWATE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-07-15)
• JYOTI MAHADEORAO BHURMUDE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-06-28)
• SHAIKH FARUK SHAIKH NOOR AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-06-28)
• DIGAMBAR MANIKA SHAHAPURWAD v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-06-28)
• BABASAHEB SHIVAJI PAWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-06-28)
• DILIP RANGRAO MAGAR AND OTHERS v. THE STATE OF MAHARASHTRA THR ITS SECRETARY AND OTHERS — Bombay High Court (2021-06-28)
• HANUMANT HARIBA SAKHARE AND OTHERS v. THE STATE OF MAHARASHTRA THR ITS SECRETARY AND OTHERS — Bombay High Court (2021-06-28)
• DR SURESH BALIRAM GAJBHARE v. ASHOK SHANKARRAO CHAVAN THE PRESIDENT SHRI SHARDA BHAVAN EDUCATION SOCIETY NANDED AND OTHERS — Bombay High Court (2021-06-28)
• BHUSHAN DASHRATH PATIL AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-06-28)
• MEENA LAXMAN SIDAM v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2021-06-28)