S V GANGAPURWALA, K.L. WADANE

2,152 recorded High Court judgment(s) · 2014–2018

Courts

Bombay High Court

2152

Disposed off/Dismissed for default	2013
Withdrawn	58
Dismissed/Rule Discharged	47
Admitted/Allowed/Granted/Rule Absolute	26
DISPOSED OFF	5
(unspecified)	2
Appeal Abated	1

SANTOSH NAGNATH PARADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-04-27)
THE STATE OF MAHARASHTRA AND OTHERS v. SHIVAJISHAIKSHANIKPRATISHTHANVIVEKANANDINSTITUTE OF TECH AND MGNT. NANDED THU VICE CHAIRMAN AND ORS — Bombay High Court (2018-04-20)
ANUSAYA SEVABHAVI SANSTHA THROUGH ITS SECRETARY NANDED v. GOVIND BABRUWAN GOND AND OTHERS — Bombay High Court (2018-04-20)
AIRPORTS AUTHORITY OF INDIA THROUGH ITS MEMBER AND ANOTHER v. ANILKUMAR VISHWANATHSINGH THAKUR AND OTHERS — Bombay High Court (2018-03-09)
SHRIKANT PANDURANGBUWA GOSAVI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-03-09)
THE STATE OF MAHARASHTRA AND OTHERS v. SHAILESH YASHWANT CHAUDHARI — Bombay High Court (2018-02-09)
AIRPORTS AUTHORITY OF INDIA THROUGH ITS MEMBER AND ANOTHER v. ANILKUMAR VISHWANATHSINGH THAKUR AND OTHERS — Bombay High Court (2018-02-02)
SANTOSH NAGNATH PARADE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2018-01-12)
KALANDAR SIKANDAR TADAVI v. THE MAHARASHTRA GRAMIN BANK, HEAD OFFICE, SHIVAJINAGAR, NANDED THROUGH ITS CHAIRMAN — Bombay High Court (2018-01-12)
THE DISTRICT CASTE VERIFICATION SCRUTINY COMMITTEE NANDED AND OTHERS v. VISHAL BHAGWANRAO CHANDEL AND ANOTHER — Bombay High Court (2017-12-08)