LexS V GANGAPURWALA, K. K. SONAWANE
1,305 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1305 |
Disposal nature
| Disposed off/Dismissed for default | 990 |
| Withdrawn | 111 |
| Admitted/Allowed/Granted/Rule Absolute | 110 |
| Dismissed/Rule Discharged | 86 |
| Appeal Abated | 2 |
| Rejected at Admission stage | 2 |
| Transfer to other court | 1 |
| DISPOSED OFF | 1 |
Recent judgments
- THE PR.COMMISSIONER OF INCOME TAX-I, PUNE v. SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD. — Bombay High Court (2019-10-22)
- THE PR.COMMISSIONER OF INCOME TAX-I, PUNE v. SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD. — Bombay High Court (2019-10-22)
- SONALI RAHUL PAWAR AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-22)
- THE PR.COMMISSIONER OF INCOME TAX-I, PUNE v. SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD. — Bombay High Court (2019-10-22)
- THE PR.COMMISSIONER OF INCOME TAX-I, PUNE v. SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD. — Bombay High Court (2019-10-22)
- MANOJ MURLIDHAR TANDALE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2019-10-22)
- THE PR.COMMISSIONER OF INCOME TAX-I, PUNE v. SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD. — Bombay High Court (2019-10-22)
- SHRIRAMPUR TALUKA PERMIT ROOM AND WINE SHOP OWNERS SOCIAL ASSOCIATION THROUGH ITS PRESIDENT v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-10-22)
- THE PR.COMMISSIONER OF INCOME TAX-I,PUNE v. SANGAMNER BHAG SAHAKARI SAKHAR KARKHANA LTD. — Bombay High Court (2019-10-22)
- SOMAY MAROTI GANDAPWAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-08-23)