S.V. GANGAPURWALA, ARIF S. DOCTOR

134 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• ROGER CHARLES DSOUZA - APPLICANT v. ALLEN MANVEL CUSHER - 3 ORS. — Bombay High Court (2022-11-30)
• SHREE SAI HOMES BUILDERS AND DEVELOPERS v. THE CITY AND INDUSTRIAL DEVELOPMENT CORPORATION AND ORS — Bombay High Court (2022-11-30)
• SHIVNERI HOSPITAL THR ITS PROPRIETORS AND ANR v. ULHASNAGAR MUNICIPAL CORPORATION THR ITS COMMISSIONER AND ANR — Bombay High Court (2022-11-30)
• INSTITUTE FOR TECHNOLOGY AND MANAGEMENT TRUST v. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. AND ANR — Bombay High Court (2022-11-30)
• MUJAHID YUSUF KAZI AND ANR v. VASAI VIRAR MUNICIPAL CORPORATION THR MUNICIPAL COMMISSIONER — Bombay High Court (2022-11-30)
• NORTHERN INDIA CO-OPERATIVE HOUSING SOCIETY AND ANR v. MUNICIPAL CORPORATION OF GR. MUMBAI AND ORS — Bombay High Court (2022-11-30)
• SOU. MANISHA ARUN PATIL v. THE STATE OF MAHARASHTRA THR THE SECRETARY AND ORS — Bombay High Court (2022-11-30)
• SOU. MANISHA ARUN PATIL v. THE STATE OF MAHARASHTRA THR THE SECRETARY AND ORS — Bombay High Court (2022-11-30)
• RAKESH RAJENDRA TIWARI THR POA AND ORS v. STATE OF MAHARASHTRA THR GOVERNMENT PLEADER AND ORS — Bombay High Court (2022-11-30)
• M/S TEJAS ENTERRISES THR. THE HANDS OF ITS PROPRIETOR v. THE CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD AND ORS — Bombay High Court (2022-11-30)