S V GANGAPURWALA, ANIL S. KILOR

1,443 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• DR SANJAY RAMRAO KADAM AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-03-20)
• BALIRAM GHANSHYAM INGALE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-03-20)
• AJAY ANANDA NAYAKWADI AND OTHERS v. THE UNION OF INDIA AND OTHERS — Bombay High Court (2020-03-20)
• CHANDRASAGAR BAHHUDESHIYA SEVABHAVI SANSTHA THROUGH SECRETARY USHA LAXMAN BHALKE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-03-20)
• ARCHANA SHRIRANG PATIL AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-03-20)
• BALIRAM GHANSHYAM INGLE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2020-03-20)
• SATISH VITHALRAO DESHMUKH AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2019-12-20)
• SHIFA ANJUM SHAIKH HAJI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-13)
• SAU CHAMPABAI RATHOD SHRAMIK MAHILA PRATHISTHAN AHMEDNAGAR THROUGH PRESIDENT OTHERS v. THE STATE OF MAHRASHTRA AND OTHERS — Bombay High Court (2019-12-13)
• RAMESH BABURAO FIRODE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2019-12-13)