LexS.V. GANGAPURWALA, A.M. BADAR
448 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 448 |
Disposal nature
| DISPOSED OFF | 248 |
| DISMISSED | 79 |
| Rule Discharged | 45 |
| Disposed Off | 42 |
| Rule Made Absolute | 13 |
| (unspecified) | 6 |
| Allowed | 4 |
| WITHDRAWN | 4 |
Recent judgments
- SHREE SWAMI SAMARTH BAHUDDESHIYA SANSTHA v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2017-08-04)
- JAYWANT SHIKSHAN PRASARAK MANDAL AND ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2017-08-04)
- SAGAR PUTRA SIKSHAN SANSTHAN AND ANR. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2017-08-04)
- BIRAMANE EDUCATION FOUNDATION AND ANR. v. STATE OF MAHARASHTRA AND ANR., — Bombay High Court (2017-08-04)
- SHREE SWAMI SAMARTH BAHUDDESHIYA SANSTHA v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2017-08-04)
- BIRAMANE EDUCATION FOUNDATION AND ANR. v. STATE OF MAHARASHTRA AND ANR., — Bombay High Court (2017-08-04)
- TRUSTEES OF SAURASHTRA TRUST. v. THE DIRECTOR OF INCOME TAX. — Bombay High Court (2017-08-04)
- COMMISSIONER OF INCOME TAX-1 v. YASMIN TEXTURISING P.LTD — Bombay High Court (2017-08-04)
- PR. COMMISSIONER OF INCOME TAX-3 v. M/S. NIRANJAN INVESTMENTS PVT. LTD. — Bombay High Court (2017-08-03)
- THE COMMISSIONER OF INCOME TAX-III, THANE v. M/S. IDEAL REALTORS — Bombay High Court (2017-08-03)