LexS V GANGAPURWALA, A.M. BADAR
2,991 recorded High Court judgment(s) · 2007–2016
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2991 |
Disposal nature
| Disposed off/Dismissed for default | 1800 |
| (unspecified) | 411 |
| Admitted/Allowed/Granted/Rule Absolute | 407 |
| Dismissed/Rule Discharged | 177 |
| Withdrawn | 172 |
| Rejected at Admission stage | 20 |
| Compramised | 3 |
| Transfer to other court | 1 |
Recent judgments
- THE STATE OF MAHARASHTRA AND OTHERS v. SAMPAT PARAJI JAWALKAR AND OTHERS — Bombay High Court (2016-09-30)
- THE STATE OF MAHARASHTRA AND OTHERS v. KIRAN NARAYANRAO PATIL AND OTHERS — Bombay High Court (2016-09-30)
- THE STATE OF MAHARASHTRA v. UDDHAV RAMKISAN MHASKE AND OTHERS — Bombay High Court (2016-09-30)
- DNYNESHWAR BALASAHEB MUNDHE v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-09-30)
- THE STATE OF MAHARASHTRA AND OTHERS v. KIRAN NARAYANRAO PATIL AND OTHERS — Bombay High Court (2016-09-30)
- THE STATE OF MAHARASHTRA AND OTHERS v. SAMPAT PARAJI JAWALKAR AND OTHERS — Bombay High Court (2016-09-30)
- THE STATE OF MAHARASHTRA v. UDDHAV RAMKISAN MHASKE AND OTHERS — Bombay High Court (2016-09-30)
- THE EXECUTIVE ENGINEER MEDIUM IRRIGATION PROJECT DIVISION JALGAON v. SANJAY RAMESH GUJRATHI AND OTHERS — Bombay High Court (2016-08-26)
- GANGAKHED SUGAR AND ENERGY LTD THROUGH CHIEF EXECUTIVE OFFICER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-05-06)
- MANISHA PRECISION COMPANY THROUGH MANAGING DIRECTOR BHASKAR PRANLAL K VIBHAKAR, AHMEDABAD v. THE EXECUTIVE DIRECTOR AND OTHERS — Bombay High Court (2016-05-06)