S V GANGAPURWALA, A. I. S. CHEEMA

883 recorded High Court judgment(s) · 2014–2016

Courts

Bombay High Court

883

Disposed off/Dismissed for default	577
Admitted/Allowed/Granted/Rule Absolute	135
Dismissed/Rule Discharged	133
Withdrawn	30
Rejected at Admission stage	6
Appeal Abated	1
Remanded Back	1

NEELKANTH VISHWNATH DABHOLKAR AND ANOTHER v. UNION OF INDIA AND ANOTHER — Bombay High Court (2016-06-10)
CHIEF OFFICER MUNICIPAL COUNCIL BEED THROUGH ITS CHIEF OFFICER v. ABDUL KHALEQ PAINTER MOHAMAD MUSA AND OTHERS — Bombay High Court (2016-05-03)
ASHOK ANNASAHEB KAKDE AND ANOTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-29)
NARAYAN DIGAMBARRAO VARKARI AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)
MAHESH NATTHU THAKUR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)
INDALSING DIPCHAND SHIMARE AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)
JASPAL KHULSINGH PARDESHI v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)
SANGITA VITTHAL PAWAR v. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE — Bombay High Court (2016-03-28)
M/S REKHA GAS AGENCY THROUGH ITS PARTNER DILIPKUMAR RAMESHCHANDRA CHOUBEY v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)
JANABAI NAMDEV AROTE DIED THROUGH LRS CHANDRAKALA TATYABHAU SUPEKAR AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2016-03-28)