S.V. GANGAPURWALA
1,206 recorded High Court judgment(s) · 2013–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1206 |
Disposal nature
| Disposed Off | 470 |
| Allowed | 385 |
| Dismissed | 248 |
| Allowed To be withdrawn | 40 |
| (unspecified) | 28 |
| Rejected | 8 |
| Transfer to other Court | 6 |
| Admitted and Disposed Off | 5 |
Recent judgments
- SHRI. RAMESH TULSIDAS MISTRY AND ORS. v. SHRI. VINODKUMAR VASTA MISTRY — Bombay High Court (2021-03-18)
- THE NEW INDIA ASSURANCE CO LTD v. SMT. ARCHANA MACHINDRA MANE AND ANR — Bombay High Court (2013-09-13)
- ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED v. SHRI JAMAL NURUMAHAMMAD MUNDE AND ORS — Bombay High Court (2013-09-13)
- ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED v. SHRI JAMAL NURUMAHAMMAD MUNDE AND ORS — Bombay High Court (2013-09-13)
- MR. LAXMAN KISANSING SHIVASINGWALE v. CHANDRAKANT ARJUN MHETRE (SINCE DECEASED, THROUGH HIS LEGAL HEIRS) — Bombay High Court (2013-09-13)
- THE NEW INDIA ASSURANCE CO LTD v. SMT. ARCHANA MACHINDRA MANE AND ANR — Bombay High Court (2013-09-13)
- MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD v. SMT. SUPRIYA SURESH BENDRE AND ORS — Bombay High Court (2013-09-13)
- ICICI LOMBARD GENERAL INSURANCE CO LTD v. SURESH VITTHAL GHADASHI and ORS — Bombay High Court (2013-09-13)
- MARATHON REALTY PRIVATE LIMITED v. SAILAJA SANJAY GAIKWAD AND ANR — Bombay High Court (2013-09-13)
- THE NEW INDIA ASSURANCE CO.LTD v. SMT SUPRIYA PRASAD BONGARDE.... — Bombay High Court (2013-09-13)
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