LexS V GANGAPURWALA
18,956 recorded High Court judgment(s) · 2010–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 18956 |
Disposal nature
| Disposed off/Dismissed for default | 9936 |
| Admitted/Allowed/Granted/Rule Absolute | 5326 |
| Dismissed/Rule Discharged | 2302 |
| (unspecified) | 613 |
| Withdrawn | 376 |
| DISPOSED OFF | 151 |
| Rejected at Admission stage | 111 |
| Transfer to other court | 82 |
Recent judgments
- PRASHANT S/O. BANSILAL BAMB v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-30)
- PRASHANT S/O. BANSILAL BAMB v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-30)
- PRASHANT S/O. BANSILAL BAMB v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-30)
- PRASHANT S/O. BANSILAL BAMB v. KHANDERAO TUKARAM PATIL — Bombay High Court (2022-03-30)
- PRASHANT S/O. BANSILAL BAMB v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-30)
- PRASHANT S/O. BANSILAL BAMB v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2022-03-30)
- EKNATH CHANDRABHAN GHOGARE v. RADHAKRISHNA EKNATHRAO VIKHE PATIL — Bombay High Court (2022-03-10)
- EKNATH CHANDRABHAN GHOGARE v. RADHAKRISHNA EKNATHRAO VIKHE PATIL — Bombay High Court (2022-03-10)
- NANDA ASHOK MORE v. ANNASAHEB TRIMBAK NIKAM AND OTHERS — Bombay High Court (2022-01-14)
- ASARAM BABURAO TANGADE v. DROPADABAI PRALHAD TANGADE — Bombay High Court (2022-01-14)