LexS.V.BHATTI, VIJU ABRAHAM
192 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 192 |
Disposal nature
| DISMISSED AS WITHDRAWN | 60 |
| DISMISSED | 59 |
| ALLOWED | 27 |
| DISPOSED OF | 20 |
| ALLOWED AND REMANDED | 7 |
| ALLOWED AS INDICATED ABOVE | 5 |
| CLOSED | 4 |
| ALLOWED IN PART | 3 |
Recent judgments
- SUNENDA P.K, v. KENDRIYA VIDYALAYA SANGATHAN, — Kerala High Court (2023-02-09)
- A.T SATHI DEVI, v. KENDRIYA VIDYALAYA SANGATHAN, — Kerala High Court (2023-02-09)
- NANDAKUMAR P.V., v. KENDRIYA VIDYALAYA SANGATHAN, — Kerala High Court (2023-02-09)
- K.V GEETHA, v. KENDRIYA VIDYALAYA SANGATHAN, — Kerala High Court (2023-02-09)
- I.K. SUDHARMA v. KENDRIYA VIDYALAYA SANGATHAN, — Kerala High Court (2023-02-09)
- PRASEEDA. M., v. KENDRIYA VIDYALAYA SANGATHAN, — Kerala High Court (2023-02-09)
- THE SECRETARY, DTPC v. DEPUTY LABOUR COMMISSIONER — Kerala High Court (2023-02-09)
- P.V. SAPNA v. KENDRIYA VIDYALAYA SANGATHAN, — Kerala High Court (2023-02-09)
- LATHA V.K, v. KENDRIYA VIDYALAYA SANGATHAN, — Kerala High Court (2023-02-09)
- P.MANJULA, v. KENDRIYA VIDYALAYA SANGATHAN, NO. 18, — Kerala High Court (2023-02-09)