S.V.BHATTI, . BECHU KURIAN THOMAS

956 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• NIDHEESH KUMAR v. STATE OF KERALA — Kerala High Court (2023-02-02)
• SANTHOSH.T.S., v. STATE OF KERALA, — Kerala High Court (2023-02-02)
• THE STATE OF KERALA, v. PONNI K., — Kerala High Court (2023-02-01)
• K.LIYAKKATH ALI v. KERALA STATE WAKF BOARD — Kerala High Court (2023-01-18)
• NANDI MARKETING v. AUTHORITY FOR CLARIFICATION — Kerala High Court (2023-01-17)
• SAHYADRI AGENCIES LIMITED v. THE PRINCIPAL COMMISSIONER OF INCOME TAX — Kerala High Court (2022-12-16)
• ALL KOSHYS ALL SPICES v. COMMISSIONER OF INCOME TAX — Kerala High Court (2022-12-12)
• THE STATE OF KERALA v. MALANAD GOLD — Kerala High Court (2022-12-09)
• THE STATE OF KERALA v. MALANAD GOLD — Kerala High Court (2022-12-09)
• THE STATE OF KERALA v. M/S.MALANAD GOLD — Kerala High Court (2022-12-09)