S.V.BHATTI, BASANT BALAJI

1,454 recorded High Court judgment(s) · 2019–2023

Courts

Disposal nature

Recent judgments

• ATHUL U., v. UNION OF INDIA, — Kerala High Court (2023-04-13)
• IDEAL DEVELOPERS AND BUILDERS v. STATE OF KERALA, REPRESENTED BY ITS SECRETARY — Kerala High Court (2023-04-13)
• SOORAJ P, v. UNION OF INDIA — Kerala High Court (2023-04-13)
• SAHIL S., v. UNION OF INDIA, — Kerala High Court (2023-04-13)
• SREEJU V.R., v. UNION OF INDIA, — Kerala High Court (2023-04-13)
• IDEAL DEVELOPERS AND BUILDERS v. STATE OF KERALA REPRESENTED BY ITS SECRETARY — Kerala High Court (2023-04-13)
• THE UNION OF INDIA, v. PARVATHY S. SHAJI, — Kerala High Court (2023-04-13)
• UNION OF INDIA v. SRISHIL — Kerala High Court (2023-04-13)
• UNION OF INDIA v. VISHNU P O — Kerala High Court (2023-04-13)
• IDEAL DEVELOPERS AND BUILDERS v. STATE OF KERALA (REPRESENTED BY ITS SECRETARY) — Kerala High Court (2023-04-13)